Calcutta High Court (Appellete Side)
Whistleblowers Association vs Union Of India & Ors on 13 May, 2026
13.05.2026
Item No.23
Ct. No. 1
RP
WPA(P) 187 of 2026
Whistleblowers Association
VS.
Union of India & Ors.
Mr. Sabyasachi Chatterjee
Mr. Rishabh Ahmad Khan .... For Petitioners
Mr. Nilanjan Bhattacharya
Mr. Guddu Singh ... For UOI
Dictated by PARTHA SARATHI SEN, J.:-
1.Learned counsel for the petitioner and the learned counsel for UOI are present.
2. On the last occasion one counsel represented HMC, who is absent today.
3. In order to give another chance to HMC, let the matter be listed on 18th May, 2026.
4. Mr. Chatterjee, learned advocate for the petitioner undertakes to serve a server copy of this order to the learned counsel for HMC and file receipted copy the same on the next date of hearing.
(SUJOY PAUL, CJ.) (PARTHA SARATHI SEN, J.)