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[Section 45]
[Entire Act]
Union of India - Subsection
Section 45(2) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996
| 1. | Name.................. | .......... | .......... |
| (Surname) | (First name) | (Middle name) | |
| 2. | Father's name.................... | Mother's name.................... | |
| 3. | Dateof Birth :________/ _______/ _______/(Date)(Month) (Year) | ||
| 4. | Age at the time ofapplication : ________ Years | ||
| 5. | Sex : | Male/Female | |
| 6. | Address : | ||
| (a) | Parmanentadress................................................................ | (b) CurrentAddress (i.e. forcommunication)................................................................ | |
| (c) Period sincewhen residing at current address------------------------------------- | |||
| 7. | Education Status(Pl. tick as applicable) | ||
| (I) Post Graducate | |||
| (II) Graduate | |||
| (III) Diploma | |||
| (IV) HigherSecondary | |||
| (V) High School | |||
| (VI) Middle | |||
| (VII) Primary | |||
| (VIII) Illterate | |||
| 8. | Occupation------------------------------------------------- | ||
| 9. | Identificationmarks (i) ........... | (ii)............. | |
| 10. | Nature ofdisability : locomotor/hearing/visua/mental/others | ||
| 11. | Period since whendisabled : From Birth/Since Year ---------- | ||
| 12. | (i) Did you everapply for issue of a disability certificate in the past ------YES/NO | ||
| (ii) If yes,detaisl : | |||
| (a) Authority towhom and district in which applied ------------------ | |||
| (b) Result ofapplication --------------------------- | |||
| 13 | Have you ever beenissued a disability certificate in the past? If yes, pleaseenclose a ture copy. | ||
| Declaration: I hereby declare that all particulars stated above are ture tothe best of my knowledge and belief, and no material informationhas been concealed or misstated. I further, state that if anyinaccuracy is detected in the application, I shall be liable toforfeiture of any benefits derived and other action as per law. | |||
| ---------------------------(Signatureor left thumb impression of person with disability, or of his/herlegal guardian in case of persons with mental retardation autism,cerebral palsy and multiple disabilities) | |||
| Date : | |||
| Palce : | |||
| Encl : | |||
| 1. | Proof of residence(Please tick as applicable) | ||
| (a) ration card. | |||
| (b) voter identitycard, | |||
| (c) drivinglicense, | |||
| (d) bank passbook | |||
| (e) PAN Card, | |||
| (f) Passpost, | |||
| (g)telephone, electricity, water and any other utility billindicating the address of the applicant, | |||
| (h)a certificate of residence issued by a Panchyat, municipality,cantonment board, any gazzetted officer, or the concerned Patwarior Head Master of a Govt. School, | |||
| (i)in case of an inmate of a residential institution for personswith disabilities, destitute, mentally ill, etc., a certificateof residence from the head of such institution. | |||
| 2.Two recent Passport size photographs----------------------------------------------------------------------------------------------------------------------------------------------------------------------------- | |||
| (Foroffice use) | |||
| Date : | |||
| Palce : | Signature ofissuing authority stamp |
| RecentPP size Attested Photograph (Showing face only of the person withdisability |
| Certificate No. | Date : | |
| This is to certifythat I have carefully examined | ||
| Shri/Smt/Kum.__________________________________ son/wife/daughter of shri_______________________________________ | ||
| Date of Birth ______ ___ Age ______ years, male, female ______________ | ||
| (D/MM/YYY) | ||
| RegistrationNo._______________ Parmanent resident of House No.________________ Ward/Village/ Steet____________PostOffice______________________District ______________ State_______________. | ||
| Whose photographis affixed above, and am satisfied that : | ||
| (A) he/she is caseof : | ||
| locomotor disability | ||
| Blindness(Pleasetick as applicable) | ||
| (B) | the diagnosis inhis/her case is ............ | |
| (A) | He/She/has...............%(in figure).....................Percent | |
| (in words)permanent physical impairment/blindness in relation to his/her-----------(Part of body) as per guidelines (to bespecified). | ||
| 2. The applicanthas submitted the following document as proof of residence :- |
| Nature of Document | Date of Issue | Details ofauthority issuing certificate |
| (Signatureand Seal of Authorised Signatory of notified medical Authority) |
| Signature/Thumbimpression of the person in whose favour disability certificateis issued |
| RecentPP size Attested Photograph (Showing face only of the person withdisability |
| Certificate No. | Date : | |
| This is to certifythat We have carefully examined | ||
| Shri/Smt/Kum.__________________________________ son/wife/daughter of shri_______________________________________ | ||
| Date of Birth ______ ___ Age ______ years, male, female ______________ | ||
| (D/MM/YYY) | ||
| RegistrationNo._______________ Parmanent resident of House No.________________ Ward/Village/ Steet____________PostOffice______________________District ______________ State_______________. | ||
| Whose photographis affixed above, and are satisfied that :(A) He/She is a Case ofMultiple Disability.His/her extent of permanent physical impairment/disability has been evaluated as per guidelines (to be specified) for the disabilities ticked belwo, ans shown aginst the relevant disability in the table below : |
| S.No. | Disability | Affected Partof BodyE | Diagnosis | PermanentPhysical impairment/mental disability (in %) |
| 1 | Locomotordisability | @ | ||
| 2. | Low vision | # | ||
| 3 | Blindness | Both Eyes | ||
| 4 | Hearing impairment | £ | ||
| 5 | Mental retardation | X | ||
| 6 | Metal-Illness | X |
| (B) In the lightof the above, his/her over all permanent physical impairment asper guidelines (to be specified), is as follows :- |
| In figures :-___________________________percent |
| In words :-__________________________________________________percet |
| 2.This conditionis progressive/non-progressive/likely to improve/not likely toimprove |
| 3. Reassessment ofdisability is : |
| (i) not necessary, |
| or |
| (ii)is recommended/after _________years_________months, and thereforethiscertificate shall be valid till _________ _________________(DD)(MM) (YYYY) |
| @ e.g.Left/Right/both arms/legs |
| # e.g. Singleeye/both eyes |
| £ e.g.Left/Right/both ears |
| 4. The applicanthas submitted the following document as proof of residence :- |
| Nature of Document | Date of Issue | Details ofauthority issuing certificate |
| 5. Signature andseal of the Medical Authority. |
| Name and seal ofMember | Name and Seal ofMember | Name and seal ofthe Chairperson |
| Signature/Thumbimpression of the person in whose favour disability certificateis issued |
| RecentPP size Attested Photograph (Showing face only of the person withdisability |
| Certificate No. | Date : | |
| This is to certifythat I have carefully examined | ||
| Shri/Smt/Kum.__________________________________ son/wife/daughter of shri_______________________________________ | ||
| Date of Birth ______ ___ Age ______ years, male, female ______________ | ||
| (D/MM/YYY) | ||
| RegistrationNo._______________ Parmanent resident of House No.________________ Ward/Village/ Steet____________PostOffice______________________District ______________ State_______________. | ||
| Whose photographis affixed above, and am satisfied that he/she is a case of ______________disability. His/her extent of percentage physical impriment/disability has been evaluated as per guidlines (to be specified) and is shown agaisnt the relevant disability in the table below :- |
| S.No. | Disability | Affected Partof Body | Diagnosis | PermanentPhysical impairment/mental disability (in %) |
| 1 | Locomotordisability | @ | ||
| 2. | Low vision | # | ||
| 3 | Blindness | Both Eyes | ||
| 4 | Hearing impairment | £ | ||
| 5 | Mental retardation | X | ||
| 6 | Metal-Illness | X |
| (Please strike out the disabilities which are not applicable.) |
| 2. The above condition is grogressive/non-progressive/likely to imporve/not likely to improve. |
| 3. Reassessment ofdisability is : |
| (i) not necessary, |
| or |
| (ii)is recommended/after _________years_________months, and thereforethiscertificate shall be valid till _________ _________________(DD)(MM) (YYYY) |
| @ e.g.Left/Right/both arms/legs |
| # e.g. Singleeye/both eyes |
| £ e.g.Left/Right/both ears |
| 4. The applicanthas submitted the following document as proof of residence :- |
| Nature of Document | Date of Issue | Details ofauthority issuing certificate |
| (AuthorisesSignatory of notified Medical Authority)(Name and Seal)Countersigned |
| {Countersignatureand seal of the Government Hospital, in case the certificate isissued by a medical authority who is not a government servant(with seal) |
| Signature/Thumbimpression of the person in whose favour disability certificateis issued |
| Note : In casethis certificate is issued by a medical authority who is not agovernment servant, it shall be valid only if countersigned bythe Chief Medical Officer of the District." |
| Note : Theprincipal rules were published in the Gazettee of India videnotification number S.O. 908(E), dated the 31st December, 1996. |
| No._____________________ | Date : |
| To, | |
| (Nameand address of applicant for Disability Certificate) | |
| Sub : Rejection ofApplication for Disability Certificate | |
| Sir/Madam, | |
| Pleaserefer to your application dated __________ for issue of aDisability Certificate for the following disability :_______________________________________ | |
| 2. Pursuant to theabove application, you have been examined by theundersigned/Medical Board on ___________, and I regret to informthat, for the reasons mentioned below, it is not possible toissue a disability certificate in your favour : | |
| (i) | |
| (ii) | |
| (iii) | |
| 3. In case you areaggrieved by the rejection of your application, you may representto _______________________________________________, requestingfor review of this decision. | |
| Yoursfaithfully,(AuthorisedSignatory of the notified Medical Authority(Name and Seal) |
| No._____________________ | Date : |
| To, | |
| (Nameand address of applicant for Disability Certificate) | |
| Sub : Rejection ofApplication for Disability Certificate | |
| Sir/Madam, | |
| Pleaserefer to your application dated __________ for issue of aDisability Certificate for the following disability :_______________________________________ | |
| 2. Pursuant to theabove application, you have been examined by theundersigned/Medical Board on ___________, and I regret to informthat, for the reasons mentioned below, it is not possible toissue a disability certificate in your favour : | |
| (i) | |
| (ii) | |
| (iii) | |
| 3. In case you areaggrieved by the rejection of your application, you may representto _______________________________________________, requestingfor review of this decision. | |
| Yoursfaithfully,(AuthorisedSignatory of the notified Medical Authority(Name and Seal) |
| Name and Address of the Employer | :________________________________________________________________ |
| Whether-Head Office | :________________________________________________________________ |
| Branch Office | :________________________________________________________________ |
| Nature of business/principal activity | :________________________________________________________________ |