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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Odisha - Subsection

Section 67(4)(b) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(b)Reservation of offices of Chairpersons for women belonging to Scheduled Castes shall be made at the first instance then for the Scheduled Tribes and then for the Backward Class of citizens; and