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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(viii) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003

(viii)No Management of un-aided non-minority and un-aided minority Law Colleges shall call for applications for Admissions separately or individually for the Convenor Seats.