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State of Rajasthan - Section

Section 83 in The Rajasthan Agricultural Produce Markets Rules, 1963

83. Weighment or measuring by licenced weighmen or measurers.

- In the case of a sale or purchase of agricultural produce, all weighment and measuring shall be done by licenced weighmen and measurers.[84. x x x] [Omitted by Notification No. F. 10(4)/Agriculture/Group II/73, dated 27.11.1975-Rajasthan Gazette, Extraordinary, Part IV-C, dated 28.11.1975, p. 571, dated 27.11.1975.]