Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Karnataka - Subsection Section 60(3) in Karnataka Maritime Board Act, 2015 (3)A list of securities in respect of which an order is passed under sub section (1), shall be published in such manner as the Board may specify by regulations.
