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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(1) in The National Institutes of Technology, Science Education and Research, 2007

(1)With effect from such date as the Central Government may, by notification, specify in this behalf, there shall be established for all the Institutes specified in column (3) of the [First Schedule] [Substituted for the word "Schedule" by Act No. 28 of 2012] [the Second Schedule and the Third Schedule] [Inserted by Act No. 9 of 2014], a central body to be called the Council.