Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 14 in Bengal Bonded Warehouse Association Act, 1838

14. Ordinary meetings.-

[Rep. by Act V of 1854, Section 1.]