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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1) in The Limited Liability Partnership Act, 2008

(1)A limited liability partnership is not bound by anything done by a partner in dealing with a person if-
(a)the partner in fact has no authority to act for the limited liability partnership in doing a particular act; and
(b)the person knows that he has no authority or does not know or believe him to be a partner of the limited liability partnership.