Calcutta High Court (Appellete Side)
Sudarshan Manna vs Contai Municipality & Ors on 11 May, 2018
Author: Debangsu Basak
Bench: Debangsu Basak
1
11‐05‐2018
S.D.
W.P. 4649 (W) of 2017
Sudarshan Manna
Vs.
Contai Municipality & Ors.
Mr. Billwadal Bhattacharya
Mr. Anish Kumar Mukherjee
....For the Contai Municipality.
Mr. Arnab Dutt
...For the Respondent Nos. 7,10,11 & 12
None appears on behalf of the petitioner.
W.P. 4649 (W) of 2017 is dismissed for default without any order as to costs.
Urgent certified website copy of this order, if applied for, be made available to the parties upon compliance of the formalities.
(Debangsu Basak, J.) 2 3 4 5 6