Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(ii) in The Rajasthan Legal Assistance (Scheduled Castes and Scheduled Tribes) Rules, 1969 (ii)"Director" shall mean the Director of Social Welfare Department, Rajasthan.
