Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 664] [Entire Act] Union of India - Section Section 18 in The Companies Act, 1956 (18)"Government company" means a Government company within the meaning of section 617;[* * * ] [Clause (18-A) omitted by Act 30 of 1984, Section 2 (w.e.f. 1.8.1984).]
