Supreme Court - Daily Orders
M/S. Parle Agro (P) Ltd. vs Commissioner Of Commercial Taxes, ... on 11 April, 2017
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ITEM NO.10 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
14697-14698/2016
(Arising out of impugned final judgment and order dated 23/03/2016
in RP No. 172/2016 05/02/2016 in OTA No. 7/2015 23/03/2016 in OTA
No. 7/2015 passed by the High Court Of Kerala At Ernakulam)
M/S. PARLE AGRO (P) LTD. Petitioner(s)
VERSUS
COMMISSIONER OF COMMERCIAL TAXES, TRIVANDRUM Respondent(s)
(WITH APPLN. (S) FOR PERMISSION TO FILE ADDL. GROUNDS AND
PERMISSION TO PLACE ADDL. DOCUMENTS ON RECORD AND STAY AND INTERIM
RELIEF AND OFFICE REPORT)
WITH
SLP(C) No. 24460-24461/2016
(WITH APPLN. (S) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT AND INTERIM RELIEF AND OFFICE REPORT)
SLP(C) No. 9467/2016
(WITH INTERIM RELIEF AND OFFICE REPORT)
Date : 11/04/2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Ms. L. Charnya, Adv.
Mr. Aditya Bhattacharya, Adv.
Mr. Premjit Nagendran, Adv.
Ms. Ashwati Balraj, Adv.
Mr. Dharmadhikari, Adv.
Mr. Victor Das, Adv.
Ms. Lalita P., Adv.
Mr. M. P. Devanath,Adv.
Mr. Ramesh Babu M. R.,Adv.
For Respondent(s) Mr. Jaideep Gupta, Sr.Adv.
Mr. G. Prakash,Adv.
Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
Mr. Manu Srinath, Adv.
2
Mr. Krishna Kumar, Adv.
Mr. K.S. Mahadevan, Adv.
Mr. Rajesh Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 12.04.2017.
(Ashwani Thakur) (Mala Kumari Sharma) COURT MASTER COURT MASTER