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Supreme Court - Daily Orders

M/S. Parle Agro (P) Ltd. vs Commissioner Of Commercial Taxes, ... on 11 April, 2017

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ITEM NO.10                      COURT NO.8                   SECTION III
                  S U P R E M E C O U R T O F I N D I A
                            RECORD OF PROCEEDINGS
Petition(s)     for     Special    Leave    to     Appeal    (C)    No(s).
14697-14698/2016
(Arising out of impugned final judgment and order dated 23/03/2016
in    RP   No.    172/2016      05/02/2016     in    OTA    No.    7/2015    23/03/2016   in    OTA
No. 7/2015 passed by the High Court Of Kerala At Ernakulam)
M/S. PARLE AGRO (P) LTD.                                    Petitioner(s)
                                      VERSUS
COMMISSIONER OF COMMERCIAL TAXES, TRIVANDRUM                Respondent(s)
(WITH    APPLN.     (S)    FOR    PERMISSION      TO   FILE     ADDL.   GROUNDS    AND
PERMISSION TO PLACE ADDL. DOCUMENTS ON RECORD AND STAY AND INTERIM
RELIEF AND OFFICE REPORT)
WITH
SLP(C) No. 24460-24461/2016
(WITH    APPLN.     (S)    FOR    EXEMPTION     FROM     FILING    C/C    OF   THE   IMPUGNED
JUDGMENT AND INTERIM RELIEF AND OFFICE REPORT)
SLP(C) No. 9467/2016
(WITH INTERIM RELIEF AND OFFICE REPORT)
Date : 11/04/2017 These petitions were called on for hearing today.
CORAM :     HON'BLE MR. JUSTICE A.K. SIKRI
           HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Ms. L. Charnya, Adv.
Mr. Aditya Bhattacharya, Adv.
Mr. Premjit Nagendran, Adv.
Ms. Ashwati Balraj, Adv.
Mr. Dharmadhikari, Adv.
Mr. Victor Das, Adv.
Ms. Lalita P., Adv.
                         Mr. M. P. Devanath,Adv.

                        Mr. Ramesh Babu M. R.,Adv.
For   Respondent(s) Mr. Jaideep Gupta, Sr.Adv.
Mr.   G. Prakash,Adv.
Mr.   Jishnu M.L., Adv.
Ms.   Priyanka Prakash, Adv.
Ms.   Beena Prakash, Adv.
Mr.   Manu Srinath, Adv.

2
Mr. Krishna Kumar, Adv.
Mr. K.S. Mahadevan, Adv.
                     Mr. Rajesh Kumar,Adv.
           UPON hearing the counsel the Court made the following
                               O R D E R

List on 12.04.2017.

(Ashwani Thakur) (Mala Kumari Sharma) COURT MASTER COURT MASTER