Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 5 in The Bengal Revenue Commissioners Regulation, 1829

5. Abolition of powers of certain Provincial Courts of Appeal.

- Repealed by the Repealing Act, 1874 (XVI of 1874.).