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[Cites 0, Cited by 1] [Section 55] [Entire Act]

State of Gujarat - Subsection

Section 55(1) in The Gujarat University Act, 1949

(1)Any member of any authority or body the University may resign his office by letter addressed [to the Vice-Chancellor or through the Registrar and on the Vice-Chancellor accepting the resignation, the office of such member shall become vacant] [These words were substituted for the words 'to the Registrar' by Bombay 3 of 1958, section 3.].