Section 62(1)(ii) in The Central Goods and Services Tax Rules, 2017

[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(1)(ii) in The Central Goods and Services Tax Rules, 2017

(ii)furnish a return for every financial year or, as the case may be, part thereof in Form GSTR-4, till the thirtieth day of April following the end of such financial year,]

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Union of India - Subsection

Section 62(1)(ii) in The Central Goods and Services Tax Rules, 2017