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State of West Bengal - Section

Section 52 in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

52. Permission of Authority to sink tube-wells. -

No tube-well shall be sunk in any area within the District except in accordance with such regulations as may be made and without obtaining previous permission of the General Manager in writing. The General Manager may grant such permission subject to such further condition as he may deem fit or may refuse to grant permission.