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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(g) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(g)informing and stimulating the national consciousness in regard to the status and problems of women and paying special attention to the upliftment of women;