Calcutta High Court
Orient Clearing Forwarding Agency vs Union Of India on 25 November, 2013
Author: Ashim Kumar Banerjee
Bench: Ashim Kumar Banerjee
ORDER SHEET
APOT 532 OF 2000
WP 1047 OF 2000
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
ORIENT CLEARING FORWARDING AGENCY
Versus
UNION OF INDIA
BEFORE:
The Hon'ble JUSTICE ASHIM KUMAR BANERJEE, ACJ
The Hon'ble JUSTICE DEBANGSU BASAK Date : 25th November, 2013.
The Court: Papers are not traceable. None appears for the appellant. The appeal be treated as disposed of without any order as to costs.
(ASHIM KUMAR BANERJEE, ACJ.) (DEBANGSU BASAK) sd/