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Calcutta High Court

Orient Clearing Forwarding Agency vs Union Of India on 25 November, 2013

Author: Ashim Kumar Banerjee

Bench: Ashim Kumar Banerjee

                                ORDER SHEET
                              APOT 532 OF 2000
                               WP 1047 OF 2000
                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE




                  ORIENT CLEARING FORWARDING AGENCY
                                Versus

                                UNION OF INDIA


BEFORE:

The Hon'ble JUSTICE ASHIM KUMAR BANERJEE, ACJ

The Hon'ble JUSTICE DEBANGSU BASAK Date : 25th November, 2013.

The Court: Papers are not traceable. None appears for the appellant. The appeal be treated as disposed of without any order as to costs.

(ASHIM KUMAR BANERJEE, ACJ.) (DEBANGSU BASAK) sd/