Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(f) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(f)"Security" means the security as referred to in sub-section (1) of Section 15 to secure the repayment of loan;