Supreme Court - Daily Orders
Kamlesh Chugh vs Saranjit Singh Bhatia on 9 January, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.16 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35673/2017
(Arising out of impugned final judgment and order dated 29-08-2017
in RCREV No. 385/2017 passed by the High Court Of Delhi At New
Delhi)
KAMLESH CHUGH Petitioner(s)
VERSUS
SARANJIT SINGH BHATIA Respondent(s)
(FOR ADMISSION)
Date : 09-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Mohinder Madan,Adv.
Mr. Ravinder Kumar Yadav, AOR
Ms. Rashmi B. Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave petition is dismissed.
(KUSUM LATA SYAL) (SUMAN JAIN) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.01.10 16:54:21 TLT Reason: