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Supreme Court - Daily Orders

Kamlesh Chugh vs Saranjit Singh Bhatia on 9 January, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.16                            COURT NO.8                 SECTION XIV

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   35673/2017

     (Arising out of impugned final judgment and order dated 29-08-2017
     in RCREV No. 385/2017 passed by the High Court Of Delhi At New
     Delhi)

     KAMLESH CHUGH                                                     Petitioner(s)

                                                  VERSUS

     SARANJIT SINGH BHATIA                                             Respondent(s)
     (FOR ADMISSION)

     Date : 09-01-2018 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE R.K. AGRAWAL
                           HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)               Mr. Mohinder Madan,Adv.
                                     Mr. Ravinder Kumar Yadav, AOR
                                     Ms. Rashmi B. Singh,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

The Special Leave petition is dismissed.

(KUSUM LATA SYAL) (SUMAN JAIN) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.01.10 16:54:21 TLT Reason: