Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 121] [Entire Act] State of Uttar Pradesh - Section Section 67 in The U.P. Zamindari Abolition and Land Reforms Act, 1950 67. Compensation payable to the legal representatives. - Where the person entitled to the compensation dies before it is paid to him, it shall be paid to his legal representatives.
