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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(h) in Rajasthan Tax on Luxuries (Tobacco and its Products) Act, 1994

(h)"tobacco" means unmanufactured and manufactured tobacco as described in the Notes and in the table in Chapter 24 of the Central Excise Tariff Act, 1985.