Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(7) in The Orissa Inland Steam Vessels Rules, 1935

(7)"Receiving Officer" means an officer appointed by notification under Section 6 of the Act to receive survey fees;