Supreme Court - Daily Orders
Iqbal Ahmed (Dead) By Lrs. vs Abdul Shukoor on 4 October, 2023
Bench: Sanjay Kishan Kaul, C.T. Ravikumar, Sudhanshu Dhulia
ITEM NO.112 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 10458/2010
IQBAL AHMED (DEAD) BY LRS. & ANR. Appellant(s)
VERSUS
ABDUL SHUKOOR Respondent(s)
Date : 04-10-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Appellant(s) Mr. Raghavendra Srivatsa, Adv.
Mr. N K Verma, Adv.
Ms. Apeksha D, Adv.
Ms. Anjana Chandrashekar, AOR
For Respondent(s) Mr. Md. Farman, AOR
Mr. Mohammd Usman Siddiqui, Adv.
Mr. BS Randhawa, Adv.
Ms. Aisha Siddiqui, Adv.
Mrs. Sakina Kidwai, Adv.
Mr. Salman Khan, Adv.
Mr. Mohd Asim, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed, not till tomorrow.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR CUM PS COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2023.10.04 17:10:15 IST Reason: