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[Cites 0, Cited by 0] [Section 727] [Entire Act]

Bengal Presidency - Subsection

Section 727(c) in Police Regulations, Bengal , 1943

(c)Subject to paragraph (a) on the occasion of the official visits of the President and the Vice-President of India or the public arrival of the Prime Minister of India or the Governor of a State at district headquarters, the Guard of Honour should be furnished from the Emergency Force of the district headquarters.