Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Bihar - Subsection Section 120(2) in Bihar Factories Rules, 1950 (2)In no circumstances shall any train be moved, otherwise than by hand between sunset and sunrise or at any time when there is fog unless it carries a white head light and a red rear light.
