Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 77 in The Calcutta Port Rules, 1943 77. Re-measurement. - The owner or agent of a flat or boat which has been altered in dimensions during the currency of its license shall at once send it to the Commissioners' Boat Surveyor for re-measurement.
