Section 4(3) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
(3)The building plans mentioned in the application shall be drawn to a scale of not less than 1/8 inches to a foot and indicate -(a)the plan of all the floors of the building;(b)elevations in typical sections (only in case of motor fuel- filling stations or bus queue-shelter); and(c)the plinth level with reference to the level of the centre line of the scheduled road or bye-pass, as the case may be.
