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[Cites 0, Cited by 2] [Section 33(1)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1)(c) in Estate Duty act, 1953

(c)household goods, including tools of artisans, agricultural implements or any other tools or implements as were necessary to the deceased to enable him to earn his livelihood, to the extent of rupees two thousand and five hundred in value ;