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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(2) in Telangana State Electrical Licensing Regulations, 2018

(2)All other words and expressions used herein and not defined shall have the same meaning as are assigned to them in the Act or the Central Electricity Authority (Measures relating to Safety and Electric Supply) Regulations, 2010 made thereunder.