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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(6) in The West Bengal University of Health Sciences Act, 2002

(6)organise academic audit of development and collaborative programmes of University institutions or Departments, postgraduate centres and affiliated colleges, according to the provisions of the Statutes at least once in three years and make necessary recommendations to the University for implementation;