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[Cites 0, Cited by 0] [Section 207(1)] [Section 207] [Entire Act]

State of Kerala - Subsection

Section 207(1)(h) in Kerala Panchayat Raj Act, 1994

(h)[ building with mud walls or roofs thatched with leaves or lightweight sheets and having a plinth area of less than 20 sq.metres; [Substituted by Act 13 of 1999.]