Section 53A(1)(b) in The Chhattisgarh Co-Operative Societies Act, 1960

[Cites 0, Cited by 0] [Section 53A(1)] [Section 53A] [Entire Act]

(b)from the date of order issued by the State Government under clause (iii) of sub-section (7-A) of Section 49 in case of (ii) above;

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