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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Andhra Pradesh - Subsection

Section 55(1)(b) in Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948

(b)the arrears of peshkash, quit-rent, jodi or other amount, if any, of a like nature, due from the landholder to the Government; and