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[Cites 0, Cited by 0] [Section 34(13)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(13)(c) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(c)A licensed guide or naturalist may be barred from conducting visitors, temporarily or permanently, by an officer not below the rank of a Forest Ranger, for reasons of misconduct, breach of rules or for any other sufficient reason, after giving him an opportunity to be heard.