Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Haryana - Subsection Section 118(3) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (3)On receipt of the application and subject to the requirements of the foregoing rules, the Director shall sanction or reject the request.
