Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(a) in Statutes of the Homoeopathy University, Jaipur, 2011 (a)to formulate, revise, or redefine the academic fields of study or subjects allocated to a College, a Centre, a Department or any unit of an academic programme;
