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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(b) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(b)The time or times during which religious observance is practised or instruction in religious subjects is given, at any meetings of the school, shall be either at the beginning or at the end or at the beginning and the end of such meetings, and shall be inserted in a time-table to be kept permanently and conspicuously hung up in every school room; and any pupil may be withdrawn by his guardian from such observance or instruction without forfeiting any of the other benefits of the school.