Section 2(b) in The Representation Of The People (Second Amendment) Act, 1996
(b)under the heading" UTTAR PRADESH", for the entries 1 to 6, the following entries shall be substituted, namely:- 1 Municipal Corporations. 2. Municipal Councils. 3. Zila Panchayats. 4. Nagar Panchayats. 5. Kshettra Panchayats. 6. Cantonment Boards.".
