Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Assam - Subsection Section 9(d) in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955 (d)furnish in the prescribed manner to all prescribed persons full returns of all products manufactured and sold both as regards description and quantity;
