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Union of India - Section

Section 5 in The Banking Regulation (Co-Operative Societies) Rules, 1966

5. [ Form of statement of liabilities and cash reserve and other assets

.-The return to be submitted under section 18 and sub-section (3) of section 24 of the Act shall be in Form I and the return to be submitted under sub-section (2) of section 20 of the Act shall be in Form II.]