Supreme Court - Daily Orders
The Govt Of Nct Of Delhi vs Hari Prakash on 31 October, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.3 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)………….. Diary No(s). 36156/2023
(Arising out of impugned final judgment and order dated 19-12-2017
in WPC No.9053/2014 passed by the High Court Of Delhi At New Delhi)
THE GOVT OF NCT OF DELHI & ORS. Petitioner(s)
VERSUS
HARI PRAKASH & ORS. Respondent(s)
(IA No. 199307/2023 - CONDONATION OF DELAY IN FILING, IA
No.199308/2023 - EXEMPTION FROM FILING O.T.)
Date : 31-10-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Ms. Prachi Bajpai, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 01.11.2023 along with SLP(C) No.26697/2019.
(ARJUN BISHT) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2023.10.31
18:06:22 IST
Reason: