Section 286(1)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 286(1)] [Section 286] [Entire Act]

Union of India - Subsection

Section 286(1)(b) in The Income Tax Act, 1961

(b)the details of the parent entity or the alternate reporting entity, if any, of the international group, and the country or territory of which the said entities are resident.

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Union of India - Subsection

Section 286(1)(b) in The Income Tax Act, 1961