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Union of India - Section

Section 28 in The Indian Nursing Council Regulations

28.

Four representatives of the Press at the discretion of the President and other visitors, not exceeding four at a time, may be admitted to the meetings on production of permits from the Secretary. The Press representatives shall be required to obtain the previous approval of the Secretary to the publication of their report of the proceedings. The President at any time may hold the meetings in camera in which case all visitors will be required to withdraw.