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[Section 3]
[Entire Act]
State of West Bengal - Subsection
Section 3(2) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005
| (i) | Director, State Water Investigation Directorate,Water Investigation and Development Department, Government ofWest Bengal, | Chairman, |
| (ii) | an officer not below the rank of Chief Engineer,Water Investigation and Development Department, Government ofWest Bengal, | Member, |
| (iii) | an officer not below the rank of Chief Engineer,Irrigation and Waterways Department, Government of West Bengal, | Member, |
| (iv) | an officer not below the rank of JointSecretary, Department of Panchayats and Rural Development,Government of West Bengal, | Member, |
| (v) | an officer not below the rank of JointSecretary, Department of Agriculture, Government of West Bengal. | Member, |
| (vi) | an officer not below the rank of Chief Engineer,Public Health Engineering Department, Government of West Bengal, | Member, |
| (vii) | an officer not below the rank of JointSecretary, Department of Science and Technology, Government ofWest Bengal. | Member, |
| (viii) | an officer not below the rank of JointSecretary, Department of Environment, Government of West Bengal, | Member, |
| (ix) | an officer not below the rank of JointSecretary, Forests Department, Government of West Bengal, | Member, |
| (x) | one representative of the Central WaterCommission, | Member, |
| (xi) | Director, All-India Institute of Hygiene andPublic Health, | Member, |
| (xii) | Regional Director, Central Ground Water Board,Eastern Region, | Member, |
| (xiii) | one representative of the Director-General,Geological Survey of India, Eastern Region, | Member, |
| (xiv) | an officer not below the rank of JointSecretary, Department of Municipal Affairs, Government of WestBengal, | Member, |
| (xv) | one eminent hydro-geologist from any institutionor organisation working in connected field at national level, tobe appointed by the State Government, | Member, |
| (xvi) | one expert from the National Remote SensingAuthority, to be appointed by the State Government, | Member, |
| (xvii) | two Chairman of any of the two District LevelAuthorities to be appointed by the State Government by rotationfor a term of one year, | Members, |
| (xviii) | Superintendent Geologist, State WaterInvestigation Directorate, Government of West Bengal, | Member-Secretary. |