Supreme Court - Daily Orders
Mamoni Saikia Mohanty vs Rajesh Kr. Singh on 14 November, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.17 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA No. 1280/2017 in Civil Appeal No(s). 3065/2017
MAMONI SAIKIA MOHANTY & ORS. Petitioner(s)
VERSUS
RAJESH KR. SINGH & ORS. Respondent(s)
(IA No.116395/2017-APPLICATION FOR DIRECTION)
Date : 14-11-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. M.L. Lahoty, Adv.
Mr. Paban K. Sharma, Adv.
Mr. Himanshu Shekhar, Adv.
For Respondent(s) Mr. S.L. Gupta, Adv.
Mr. Varinder Kumar Sharma, Adv.
Mr. Kuldeep Singh Tomar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner(s)/applicant(s) seeks permission to withdraw the application for direction. Permission is granted. MA no. 1280 of 2017(IA no. 116395 of 2017-Application for direction) is accordingly dismissed as withdrawn.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR CUM PS COURT MASTER
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2017.11.14
16:59:59 IST
Reason: