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State of Tamilnadu - Section

Section 47 in Management and Preservation of Properties of Religious Institutions Rules

47. Rules 33 to 36 to apply to officers referred to in rule 45.

- In regard to the provision of facilities to the officers referred to in rule 45, payment of travelling allowance and other allowances payable to them, enforcement of their recommendations and maintenance of registers, etc., the provisions of rules 33 to 36 shall mutatis mutandis apply.