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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(xvii) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979

(xvii)If the party submitting the entry has published any 'Help-Book' 'Guide' 'Notes' etc. parallel to the entry, its entry shall not be entertained for approval; and if a similar 'Help-Book' etc. is produced after the approval of the entry, the Board shall cancel the approval of that entry and may take such other action, as it may deem fit.