Section 16 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958
16. Excess collection to be refunded under Collector's order.
(1)Any sum collected in excess of the proper demand may be refunded under the order of the Collector.(2)Where the refund is so sought, of the items credited to different heads of account, a separate application must be made in respect of each item.
